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Madras HC Quashes Rape Case After Youth Agrees to Marry Dalit Girl - (16 Sep 2016)

Madras HC has quashed rape case registered against a caste Hindu youth after he agreed to marry the victim, a Dalit, with whom he had sexual relationship on the promise of marrying her but had subsequently refused to honour his promise leading to the registration of a First Information Report.

Tags : MADRAS HC   RAPE   DALIT  

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