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Delhi HC Denies Relief to Britannia in Nutri Choice Digestive Zero Packaging Case - (16 Sep 2016)

Delhi HC has refrained from passing an interim order on Britannia Industries Ltd's plea challenging a single judge's order restraining them from using the packaging of its 'Nutri Choice Digestive Zero' biscuits in its present form.

Tags : DELHI HC   BRITANNIA INDUSTRIES LTD  

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