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Direct Tax Dispute Resolution Scheme, 2016 Can be Availed Up to 31st December, 2016 - (16 Sep 2016)

Direct Tax Dispute Resolution Scheme, 2016, which came into force from 1st June, 2016, can be availed up to 31st December, 2016.

Tags : DIRECT TAX DISPUTE RESOLUTION SCHEME   2016  

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