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SC to Parsvnath Developers: Deposit Rs 12 Crores for Delayed Ghaziabad Project - (15 Sep 2016)

Supreme Court has directed Parsvnath Developers to deposit Rs 12 crores with the court’s registry in four weeks in a case related to delay in possession of flats in the realtor’s Exotica project in Ghaziabad.

Tags : SC   PARSVNATH DEVELOPERS  

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