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NGT Raps GMC for Sewage Flow into Township - (15 Sep 2016)

National Green Tribunal (NGT) has issued an order upon Ghaziabad Municipal Corporation (GMC) asking them to explain as to why its directions to stop flow of untreated sewerage from villages to the storm-water drains of Kaushambi has not been complied with.

Tags : NATIONAL GREEN TRIBUNAL   KAUSHAMBI  

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