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NGT Asks Haryana, UP to Mull CNG Pumps Installation in NCR - (15 Sep 2016)

National Green Tribunal (NGT) has asked Uttar Pradesh and Haryana Government to mull over possibility of installing CNG stations in NCR while refusing to grant permission to over 10 year old diesel vehicles to ply in these areas.

Tags : NATIONAL GREEN TRIBUNAL   CNG STATIONS   UTTAR PRADESH AND HARYANA GOVERNMENT  

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