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Madras HC Dismisses Anticipatory Bail to Expelled AIADMK MP Sasikala Pushpa - (15 Sep 2016)

Madras HC has dismissed anticipatory bail plea of expelled AIADMK Rajya Sabha MP Sasikala Pushpa and her three family members in a sexual harassment case, holding that nature of charges against them was "severe" and their custodial interrogation was required.

Tags : MADRAS HC   SASIKALA PUSHPA  

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