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Bombay HC Cites Century-Old Law, Bars Redevelopment near Juhu Military Station - (15 Sep 2016)

Bombay HC, while dismissing a petition by developer of a slum rehabilitation project near Juhu Wireless Station, has held that Works of Defence Act prohibits construction within 500 yards of defence establishments in the State.

Tags : BOMBAY HC   WORKS OF DEFENCE ACT  

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