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Uttarakhand HC asks Centre: Where Did Rs 80,000 Scholarship Go - (15 Sep 2016)

Uttarakhand HC has asked Union Ministry of Science and Technology to submit its reply in case related to a student Pooja Joshi, who claimed that despite being eligible for a ministry scholarship of Rs 80,000, she was deprived of it after two years, citing change in eligibility criteria.

Tags : UTTARAKHAND HC   SCHOLARSHIP  

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