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Law Commission Report No. 258 on Prevention of Bribery of Foreign Public Officials and Officials of Public International Organisations—A Study and Proposed Amendments - (01 Jan 1900)

The Law Commission released Report No. 258 examining various international regiames and their approaches in preventing bribery of foreign public officials. It analyses the Prevention of Bribery of Foreign Public Officials and Officials of Public International Organisations Bill, 2015 for its effectiveness, in light of this comparison.

Tags : LAW COMMISSION   REPORT   258  

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