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Central Government Enforces Certain Provision of Companies Act, 2013, as on 9.09.2016 - (13 Sep 2016)

Centre has notified that provisions of section 227, clause (b) of sub-section (1) of section 242, clauses (c) and (g) of sub-section (2) of section 242,section 246 and sections 337 to 341 (to extent of their applicability for section 246) of Companies Act, 2013 shall come into force as on 9.09.2016.

Tags : CENTRAL GOVERNMENT   COMPANIES ACT   2013  

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