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Bombay HC Dismisses Petition of Art Collector Lance Dane’s ‘Adopted Son’ over Antiques - (13 Sep 2016)

Bombay HC has dismissed petition filed by Sanjay Gejge, who claimed to be an adopted son of art collector Lance Dane, challenging validity of City Collector's order enabling a Public Charitable Trust to take over treasure trove of antiques etc., left behind by the British Army Officer.

Tags : BOMBAY HC   SANJAY GEJGE   LANCE DANE  

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