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NGT Issues Notice to Centre, Delhi Govt. on Yamuna Water Taxi Project - (13 Sep 2016)

National Green Tribunal (NGT), on plea seeking commencement of boat transport service on a section of Yamuna, has issued notices to Ministry of Water Resources, Environment Ministry, Delhi Government and others, seeking their reply by October 19.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA WATER TAXI PROJECT  

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