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Gujarat HC Denies Permission to Rape Survivor for Terminating Pregnancy - (13 Sep 2016)

Gujarat HC has denied permission for termination of pregnancy of a 14-year- old rape survivor, citing medical reports which said the 28-week foetus is developed to such an extent that its termination will put life of the mother at risk.

Tags : GUJARAT HC   RAPE SURVIVOR   TERMINATING PREGNANCY  

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