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Bombay HC Denies Relief to Society Objecting Goat Slaughter on Bakrid - (13 Sep 2016)

Bombay High Court has denied to grant any relief to members of a Malabar Hill apartment, who sought orders restraining three other members of their housing society from slaughtering goats within the society premises on the occasion of Bakrid.

Tags : BOMBAY HIGH COURT   BAKRID   GOAT SLAUGHTER  

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