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Centre Sets Stock-Holding Limits for Sugar Mills - (12 Sep 2016)

Central Government has imposed stock-holding limits on sugar mills and said sugar mills should not hold stocks in excess of 37 per cent of their total inventories as on September 30, 2016, while as on October 31, 2016, no mill can have stocks above 24 per cent of total inventories.

Tags : CENTRAL GOVERNMENT   SUGAR MILLS  

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