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Amendments in the Central List of Other Backward Classes (OBCs) in respect of the two States (Gujarat and Uttarakhand) - (26 Aug 2015)

MANU/PIBU/1161/2015

Miscellaneous

The Union Cabinet included Sipai and Patni Jamat or Turk Jamat to the Central List of Other Backward Classes in respect of Gujarat and Uttarakhand.

Tags : OTHER BACKWARD CLASS   LIST   AMENDMENT   2015  

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