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Gujarat HC to ‘Sanyasi’: Serve Society but First Look After Wife - (12 Sep 2016)

Gujarat HC has advised a person, who had left his job and turned to spirituality and social work, to strive to earn something so that he could pay maintaintenance to his estranged wife and said becoming a 'sanyasi' by renouncing world does not absolve you from responsibility of maintaining family.

Tags : GUJARAT HC   SANYASI   FAMILY  

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