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Delhi HC: Denying Sex to Spouse a Long time Mental Cruelty, Ground for Divorce - (12 Sep 2016)

Delhi HC, while putting an end to a nine-year-old marriage, has reiterated that denying sex to the spouse for a long time, without sufficient reason, amounted to mental cruelty and is a ground for divorce.

Tags : DELHI HC   MENTAL CRUELTY   DIVORCE  

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