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SC Accepts Govt.'s Request for Not Cancelling Admissions Already Granted to Engineering Students - (12 Sep 2016)

SC, while reprieving Gujarat Govt, has accepted its request for not cancelling admissions already granted to students in engineering colleges in accordance with controversial ordinance prescribing 10% quota for economically backward among the unreserved category, including the agitating Patidars.

Tags : SC  10% QUOTA FOR ECONOMICALLY BACKWARD  

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