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Madras HC: No Registration of Sale Deed in Unauthorised Layouts - (12 Sep 2016)

Madras HC, while seeking to prevent further development of unauthorised layouts and conversion of agricultural areas for non-agriculture use in an unplanned way, has restrained authorities in Tamil Nadu from registering sale deeds for plots in such layouts or any flats or buildings constructed on them.

Tags : MADRAS HC   SALE DEED  

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