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SC: Govt. Should not be Funding Jammu and Kashmir Separatists - (09 Sep 2016)

SC, while agreeing to take a plea sharing the concern of a Delhi-based lawyer protesting against government funds to Jammu and Kashmir-based separatists and wishing to declare such a move unconstitutional, has said, “We also share the same feeling,” .

Tags : SC   JAMMU AND KASHMIR SEPARATISTS  

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