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Amendment in paragraph 3.06 and 3.08 of Handbook of Procedures of Foreign Trade Policy (FTP) 2015-20- (Ministry of Commerce and Industry) (26 Aug 2015)

MANU/DGFT/0090/2015

Commercial

The Director General of Foreign Trade made amendments in paragraphs 3.06 and 3.08 - Jurisdictional RA / RA Concerned and Port of Registration of Scrips, respectively – of the Handbook of Procedures 2015-2020.

Tags : AMENDMENT   FOREIGN TRADE   JURISDICTION   SCRIPS  

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