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Delhi Court Allows Sajjan Kumar to Confront a Prosecution Witness - (08 Sep 2016)

A Delhi court has allowed Congress leader Sajjan Kumar, an accused in a 1984 anti-Sikh riots case, to confront a prosecution witness with her deposition in a related case.

Tags : DELHI COURT   SAJJAN KUMAR   1984 ANTI-SIKH RIOTS CASE  

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