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Delhi HC Junks AAP’s Order Appointing 21 MLAs as Parliamentary Secretaries - (08 Sep 2016)

Delhi HC, while giving jolt to Aam Aadmi Party (AAP), which had appointed the MLAs as parliamentary secretaries on March 13, 2015, has set aside an order of AAP Government appointing 21 of the party’s MLAs as parliamentary secretaries.

Tags : DELHI HC   AAM AADMI PARTY   MLAS  

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