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SC: Tainted' Officials Lose Anti-Prosecution Shield when Transferred - (08 Sep 2016)

SC, while providing investigating agencies a significant handle to go after officials accused of corruption, has ruled that no sanction will be required to prosecute government servants who have been transferred out of a post where they allegedly indulged in such activities.

Tags : SC   ANTI-PROSECUTION SHIELD   TAINTED' OFFICIALS  

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