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SC: Human Rights Violations by Security Forces a Matter of Concern - (08 Sep 2016)

SC, while observing that Government stoutly defended the role of security forces in Jammu and Kashmir and insurgency-hit Manipur, has said it was more concerned about human rights violations happening in the heart of capital cities like Imphal.

Tags : SC  MANIPUR   JAMMU AND KASHMIR   IMPHAL  

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