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SC Looks for Centre's Response on Applicability of RTE on Minority Institutions - (08 Sep 2016)

SC has sought response from Centre on a plea seeking re-look by a larger constitution bench on whether minority institutions - aided and unaided - were excluded entirely from the ambit of the Right to Education Act, or from some of its provisions like reservation for students from weaker sections.

Tags : SC   MINORITY INSTITUTIONS  

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