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Report on the working of the Reserve Bank of India for the year ended June 30, 2015 - (01 Jan 1900)

Banking

The Reserve Bank of India released its Annual Report 2014-15. The Report provides an overview on various aspects of the Indian economy. It also describes the use of monetary policy by the Bank and the working and operations of the RBI.

Tags : RBI   ANNUAL REPORT   2014   2015  

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