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Madras HC Orders Action against Complainant Who Paid Rs 20 Lakh - (08 Sep 2016)

Madras HC, while voicing concern over use of money to get medical seats, has ordered action by police and Income Tax authorities against a complainant who has claimed to have paid Rs 20 lakh to a person in a bid to get admission in a medical college.

Tags : MADRAS HC  COMPLAINANT  MEDICAL SEATS  

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