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Delhi HC: Can't Put Gun or Hang Us with Our Orders - (08 Sep 2016)

Delhi HC, while hearing a petition seeking enhancement of compensation to Rs One crore from Delhi Government for "disregard" shown to his son's body at a hospital and anguished over the way the counsel was arguing the matter, has said, "You cannot put a gun on us" and "hang us with our orders",.

Tags : DELHI HC   COUNSEL  

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