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Delhi HC Orders Shifting of Children to Govt.-Run Home - (08 Sep 2016)

Delhi HC has ordered immediate transfer of children staying at a Najafgarh children's home to a government-run home after seeing photographs of their pitiable condition and ordered a police investigation against Prem Dham Ashram, Najafgarh, children's home operated by NGO Human Care International.

Tags : DELHI HC   NAJAFGARH CHILDREN'S HOME  

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