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ESIC Raises Wage Threshold to Rs. 21,000 - (07 Sep 2016)

Employees' State Insurance Corporation (ESIC) has raised monthly wage threshold to Rs 21,000, from the current Rs 15,000, for coverage under its health insurance scheme and also decided to give an option to existing insured persons to continue membership even if their wage breaches the ceiling of Rs 21,000 per month. Both the decisions will be implemented from October 1.(Source: ET)

Tags : ESIC   WAGE THRESHOLD  

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