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NGT Imposes Fine on DJB - (07 Sep 2016)

National Green Tribunal (NGT) has castigated Delhi Jal Board (DJB) and slapped a fine of Rs 2000 on it for not filing its response on a plea alleging that Delhi Metro was extracting groundwater to wash its trains, despite promising to do so in a few days a fortnight ago.

Tags : NGT   DJB  

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