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NGT Issues Notices to UP Govt., CPCB over Illegal Industries in Mathura - (07 Sep 2016)

National Green Tribunal (NGT) has issued notices to UP Government, Central Pollution Control Board (CPCB) and others over a petition seeking directions to permanently close all illegal units which were running in violation of environmental laws.

Tags : NATIONAL GREEN TRIBUNAL   CPCB   UP GOVT.  

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