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SC Denies to Intervene in Plea against Lodha Panel - (07 Sep 2016)

SC has declined to intervene on allegations raised by Vyapam whistleblower Dr. Anand Rai against the apex court-appointed Oversight Committee led by former Chief Justice of India R.M. Lodha, accusing it of over-stepping its assigned job of monitoring the work of Medical Council of India (MCI).

Tags : SC   MCI  

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