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Extension of time for receiving comments on Consultation Paper on 'Review of regulatory framework for the use of USSD for mobile financial services'- (Telecom Regulatory Authority of India) (29 Aug 2016)

MANU/TRAI/0097/2016

Media and Communication

Telecom Regulatory Authority of India (TRAI) issued a Consultation Paper on 'Review of regulatory framework for the use of USSD for mobile financial services' on 2nd August, 2016 inviting comments from the stakeholders by 31st August, 2016 and counter comments by 14th September, 2016. TRAI has received request from stakeholders for extension of time for submission of comments. The Authority has therefore, extended time for submission of comments upto 14th September, 2016 and counter comments by 28th September, 2016.

Tags : COMMENTS RECEIPT TIME EXTENSION

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