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Madras HC to TN: Pay Rs 28 Lakh Compensation for Giving Laughing Gas to Patient Instead of Oxygen - (05 Sep 2016)

Madras HC has directed Tamil Nadu Government to pay Rs 28.37 lakh as compensation to the family of a woman who died in 2012 due to medical negligence at a hospital in Kanyakumari district.

Tags : MADRAS HC   MEDICAL NEGLIGENCE  

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