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Punjab and Haryana HC Notices Chief Secretary over Private Schools' Fee Hike - (05 Sep 2016)

Punjab and Haryana HC has issued a notice to Punjab Chief Secretary Sarvesh Kaushal and Principal Secretary (School Education) G Vajralingam on a contempt petition for not implementing its directions to set up some mechanism regarding controlling fee structure of private schools in the State.

Tags : PUNJAB AND HARYANA HC   PRIVATE SCHOOLS' FEE HIKE  

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