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Delhi HC: ‘Roka’ Ceremony a Social Evil Which Needs to be Condemned - (05 Sep 2016)

Delhi HC has expressed displeasure over the pre-wedding ceremony of Roka, which has much glamour associated with it and involves money being given by the girl’s family to the boy as a token of fixing marriage and said it’s “a social evil which needs to be condemned”.

Tags : DELHI HC   ROKA  

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