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Allahabad HC Sets Rs. One Crore Penalty on UP Govt. - (02 Sep 2016)

Allahabad High Court has imposed a fine of Rs. One crore on the Samajwadi Party led- Uttar Pradesh Government in a land acquisition matter of Loni and Ghaziabad.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH GOVERNMENT   LAND ACQUISITION MATTER  

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