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Madras High Court Extends Time Limit for BCCI to Respond to CSK Plea - (28 Aug 2015)

Madras High Court has given two more weeks to Board of Control for Cricket in India (BCCI) to submit its views on accepting petition by Chennai Super Kings (CSK) new owner for hearing which contends legality of two-year ban imposed by Justice Lodha Committee.

Tags : MADRAS HIGH COURT  BCCI  

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