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SC Raps Unitech for Delaying Completion of Residential Project - (02 Sep 2016)

SC has rapped Unitech, which had been asked to deposit Rs. five crore by August 5, 2016, for delaying completion of a high-end residential project Burgundy that the firm had launched on Noida-Greater Noida Expressway, saying it will be liable to contempt of Court if it violates the settlement terms.

Tags : SC   UNITECH  

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