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RBI to CICs: Give FFCR to Individuals Once a year - (02 Sep 2016)

Reserve Bank of India (RBI) has directed Credit Information Companies (CICs) to provide access to one Free Full Credit Report (FFCR), including credit score, once a year (January-December) to individuals whose credit history is available with the companies.

Tags : RESERVE BANK OF INDIA   CICS   FFCR T  

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