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SEBI Tightens Risk Norms of Commexes - (02 Sep 2016)

Securities and Exchange Board of India (SEBI), while tightening risk norms of commixes, has removed five per cent of annual gross revenue cap on SGF contribution and directed commodity exchanges to meet the shortfall in full on a quarterly basis.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   COMMEXES  

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