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CIC to PMO: Respond to RTI Query on Modi's Black Money Promise - (02 Sep 2016)

Central Information Commission (CIC) has asked Prime Minister's Office (PMO) to reply to RTI applicant, who wishes to know status of black money that was supposed to be brought back in the country, as promised by the Prime Minister Narendra Modi during 2014 Lok Sabha election.

Tags : CENTRAL INFORMATION COMMISSION   PMO   BLACK MONEY  

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