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Madras HC Stays 18 Defamation Cases against 'Nakkheeran' Editor R R Gopal - (02 Sep 2016)

Madras HC has stayed further proceedings in 18 defamation cases filed by TN Government against Tamil bi-weekly 'Nakkheeran' Editor R R Gopal.

Tags : MADRAS HC   'NAKKHEERAN'   EDITOR R R GOPAL  

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