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Bombay HC Pulls Up CBI for ‘Not Applying Mind’ while Filing Report - (02 Sep 2016)

Bombay HC has pulled up Central Bureau of Investigation (CBI) for non-application of mind while filing a report with regard to a criminal application, which seeks further investigation into various aspects relating to the Adarsh Cooperative Housing Society scam.

Tags : BOMBAY HC   CBI   ADARSH COOPERATIVE HOUSING SOCIETY SCAM  

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