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Bombay HC: Don't Use Shivaji Park for Car Parking During Ganeshotsav - (01 Sep 2016)

Bombay HC has said it wants Maharashtra Government and Mumbai civic body not to allow Shivaji Park, declared a silence zone, here for parking vehicles from next year during Ganesh immersion and find an alternative site.

Tags : BOMBAY HC   SHIVAJI PARK  

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