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Kerala HC Issues Notice to Finance Ministry, RBI over SBT-SBI Merger - (31 Aug 2016)

Kerala HC has issued notice to Union Finance Ministry, Reserve Bank of India (RBI), State Bank of India (SBI), State Bank of Travancore (SBT) and the State Government on a petition filed against the move to acquire SBT by SBI.

Tags : KERALA HC   SBI  

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